Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(v) in The Shri Jagannath Temple Rules, 1960

(v)the expert, if any, professing the Hindu religion as the Committee may deem it necessary to appoint for assigning in the testing and identification of the jewelleries.