Section 79 in The Registration Act, 1977 (1920 A.D.)
79. [ Fees may be remitted or reduced by the Government. [Section 79 inserted by Notification 20-L/86 published in Government Gazette dated 14th Chet 1986.]
- [The Government] may by notification in the Jammu and Kashmir Government Gazette remit or reduce the fees chargeable under section 78 with respect of any document or class of documents.]
