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[Cites 0, Cited by 0] [Section 329] [Entire Act]

Union of India - Subsection

Section 329(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)The date on which "Very Good" conduct is broken and the reasons thereof shall be intimated to the Captain, Naval Barracks (Drafting Office) by issue of a Genform immediately on occurrence.