Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(12)] [Section 86] [Entire Act]

Daman and Diu - Subsection

Section 86(12)(i) in Daman and Diu Value Added Tax Regulation, 2005

(i)fails to prepare the required records and accounts; or