Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(3)(e) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(e)abide by the orders of the competent authority.