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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(10)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)who maintains or has in his possession any accounts, books or documents relating to the business or mining operations, to produce such accounts, books or documents for inspection.