Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(5) in Karnataka Universities of Agricultural Sciences Act, 1963 (5)The members of the Board shall not be entitled to receive any remuneration from the University except such daily and travelling allowances as may be prescribed.
