Section 84(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012
(3)Minor punishment(i)Reduction to a lower stage in the existing scale of pay;(ii)Fine not exceeding 15 days basic pay;(iii)Confinement to quarter-guard for a period not exceeding fifteen days with or without punishment drill, extra guard duty, fatigue duty or any other punitive duty;(iv)Withholding of next increment with or without corresponding postponement of subsequent increments;(v)Withholding of promotion for a specified period;(vi)Removal for any office of distinction or deprivation of any special emoluments;(vii)Censure;(viii)Reprimand.Explanation:The following shall not amount to a punishment within the meaning of this rule, namely:
