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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(5)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)in the case of a past member, on the date on which he ceased to be a member; and