Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Manipur - Subsection Section 94(2) in Manipur Land Revenue and Land Reforms Act, 1960 (2)In computing the above periods, the time required to obtain copies of the order appealed against shall be excluded.
