Section 126 in The Armed Forces Tribunal (Practice) Rules, 2009
126. Supply of free copy only once.
Once free copy of the order is sent as provided in rule 23 of the AFT (Procedure) Rules, 2008, the Tribunal shall not be required to issue any more free copies. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
