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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The M.P. Boilers Rules, 1969

(3)Fees for inspection of pipes at site of constructions :-
(a)For the pipes of nominal bore not exceeding 100 mm inclusive of all fittings excepting fittings like de-super heaters, steam receivers, feed heaters and separately fired super heaters shall be Rs. 200/-for 30 meters of pipes or part thereof.
(b)For pipes of nominal bore exceeding 100 mm inclusive of all fittings excepting fittings like de-super heaters, steam receivers, feed heaters and separately fired super heaters shall be Rs. 500/- for 30 meter or part thereof.