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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(b) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(b)in case of an appointment by promotion from Group B Service, has, in addition to the qualifications provided in clause (a), eight years completed service and passed the departmental examination of Group B-Service: