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[Cites 0, Cited by 0] [Section 13C] [Entire Act]

Union of India - Subsection

Section 13C(g) in The Deposit Insurance And Credit Guarantee Corporation Act, 1961

(g)if in respect of it any scheme of compromise or arrangement or of reconstruction has been sanctioned by a competent authority and the said scheme does not permit the acceptance by it of fresh deposits; or