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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(e) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(e)Casual employees, whether daily rated or monthly rated, engaged for specific periods, against ad hoc jobs for periods not exceeding 240 days during 12 months.