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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5) in Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013

(5)Biometric Attendance: It is desirable to have biometric attendance supported with web camera based computerised attendance system for teaching, non-teaching college staff and hospital staff.