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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(a)the applicant or any person proposed to be employed or employed by him at the clinical establishment is a fit person to maintain or, as the case may be, to be employed at the clinical establishment named in the application; or