Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(ae) in Kerala University of Fisheries and Ocean Studies Act, 2010 (ae)"Scheduled Castes" mean the Scheduled Castes specified in relation to the State under Article 341 of the Constitution of India;
