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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(1)(a) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(a)making social investigation of the juvenile (Form IV) or the child (Form XIII) through personal interview and from the family, social agencies and other sources;