Section 19(2)(d) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(d)to call for tenders for works or for supplies, and accept such tender, when the amount or value thereof does not exceed one lakh rupees;

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