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State of Bihar - Section

Section 9B in The Bihar Molasses (Control) Act, 1947

9B. Prohibition of adulteration of molasses.

- An owner, manager or occupier of a factory or a stockist or any other person shall not adulterate molasses having a density of not less than 80 brix and a fermentable sugar content (expressed as reducing sugar) of not less than 37 per centum and shall allow free access to any Excise Officer deputed by the Controller to his factory or place of business and afford such officer every facility for inspection of such premises.