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Bombay High Court

Krantikumar Vijay Shirke And 16 Ors vs The Director Of Fire Services And 3 Ors on 10 August, 2021

Author: Sarang V. Kotwal

Bench: Sadhana S. Jadhav, Sarang V. Kotwal

                                      1                        24-wpl-7592-21


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                    WRIT PETITION (L) NO. 7592 OF 2021

Krantikumar Vijay Shirke & Ors.                                ..Petitioners
     Versus
The Director of Fire Services & Ors.                           ..Respondents

                               __________
Mr. Abhay D. Thorat, Advocate for Petitioners.
Mr. L. T. Satelkar, A.G.P. for Respondent No.1.
Ms. Rupali Adhate, for Respondent Nos.2 to 4.
                               __________

                                  CORAM : SMT. SADHANA S. JADHAV &
                                          SARANG V. KOTWAL, JJ.

DATE : 10th AUGUST, 2021. PC :

1. Learned counsel for Respondents waives service.
2. Affidavit in reply to be filed within a period of four weeks from today with copy to other side.
3. Stand over to 07/09/2021.

(SARANG V. KOTWAL, J.) (SMT. SADHANA S. JADHAV, J.)

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 Gokhale                                                                          1 of 1




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