Bombay High Court
Krantikumar Vijay Shirke And 16 Ors vs The Director Of Fire Services And 3 Ors on 10 August, 2021
Author: Sarang V. Kotwal
Bench: Sadhana S. Jadhav, Sarang V. Kotwal
1 24-wpl-7592-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 7592 OF 2021
Krantikumar Vijay Shirke & Ors. ..Petitioners
Versus
The Director of Fire Services & Ors. ..Respondents
__________
Mr. Abhay D. Thorat, Advocate for Petitioners.
Mr. L. T. Satelkar, A.G.P. for Respondent No.1.
Ms. Rupali Adhate, for Respondent Nos.2 to 4.
__________
CORAM : SMT. SADHANA S. JADHAV &
SARANG V. KOTWAL, JJ.
DATE : 10th AUGUST, 2021. PC :
1. Learned counsel for Respondents waives service.
2. Affidavit in reply to be filed within a period of four weeks from today with copy to other side.
3. Stand over to 07/09/2021.
(SARANG V. KOTWAL, J.) (SMT. SADHANA S. JADHAV, J.)
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