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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(3) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(3)The Court on the completion of the inquiry or on receipt of the report referred to in sub-section (2), as the case maybe, shall record a finding as to the true value at which the estate should have been estimated and such finding shall be final.