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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Greater Bengaluru City Corporation -

Section 77(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(4)Officers of the Bengaluru Development Authority and the BengaluruWater Supply and Sewerage Board who are responsible for the maintenance ofservices within the concerned zone shall be ex-officio members of the ZonalCommittee. Police Officers including traffic incharge of the ward, BESCOM Officerincharge of the Zone shall attend the meetings of the Zonal Committees as maybe required but shall not have the right to vote.