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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(g) in The Easements Act, 1977 (1920 A.D.)

(g)The right of every owner of land to collect and dispose, within his own limits, of all water under the land which does not pass in a defined channel and all water on its surface which does not pass in a defined channel.