Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 4] [Entire Act] Union of India - Subsection Section 4(d) in The Lotteries (Regulation) Act, 1998 (d)the proceeds of the sale of lottery tickets shall be credited into the public account of the State;
