Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Indian Merchant Shipping (Medical Examination) Rules, 1958 11. Record of results. The Director shall maintain a record of the results of medical examinations in respect of seaman referred by him for medical examination.
