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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 36(4) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(4)Every distributor of television channels, while encoding television channels for re-transmission on its network, shall not discriminate in the compression and other encoding parameters for channels placed in a genre to ensure similar reception quality to subscribers.