Delhi High Court - Orders
Rockwell Automation India Pvt. Ltd vs Assistant Commissioner Of Income-Tax, ... on 10 December, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 184/2025
ROCKWELL AUTOMATION INDIA PVT. LTD.
.....Appellant
Through: Mr. Manuj Sabharwal, Mr. Devvraj
Tiwari, Mr. Drona Negi Advs.
versus
ASSISTANT COMMISSIONER OF INCOME-TAX, DELHI
.....Respondent
Through: Mr. Sunil Agarwal SSC, Mr. Viplav
Acharya JSC, Ms. Priya Sarkar JSC,
Mr. Advgrah Dwivedi, Mr. Utkarsh
Tiwari Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 10.12.2025 Re-notify on 14.05.2026.
V. KAMESWAR RAO, J SAURABH BANERJEE, J DECEMBER 10, 2025/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/12/2025 at 21:01:59