Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016

(3)Subject to the provisions of sub-sections (1) and (2), Deputy Director (Technical) and the Chief Fire Officer shall exercise such administrative powers and perform such administrative functions as may be prescribed.