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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Umar Farooq vs Union Territory Of J & K And Others on 9 December, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                                         Sr. No. 03

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT SRINAGAR
                                              (Through Virtual Mode)
                                                                CM no. 6604/2022 in
                                                                WP (C) no. 2491/2022
                                                                CM No. 6311/2022

           Mohammad Umar Farooq                                        ....Petitioner(s)/Appellant(s)

                                  Through :- None

                          V/s
           Union Territory of J & K and others                                   ....Respondent(s)

                                 Through :-

           Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                                    ORDER

09.12.2022 CM no. 6604/2022 This is an application seeking clarification of order dated 09.11.2022 passed by the Bench presided over by the Hon'ble Mr. Justice Javed Iqbal Wani. Registry is directed to list this application before the same Bench on 22.12.2022, subject to orders of Hon'ble the Chief Justice (Acting).

(Sanjay Dhar) Judge Jammu:

09.12.2022 Pawan Angotra PAWAN ANGOTRA 2022.12.12 10:36 I attest to the accuracy and integrity of this document