Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359] [Entire Act] State of Gujarat - Subsection Section 359(iii) in Gujarat High Court Rules, 1993 (iii)The charges for translation and the mode of recovery of translation charges shall be the same as prescribed in Rule 119(i) of these Rules.