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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

5. Allotment of Seats.

- 95% of the sanctioned intake of seats in each course in University Colleges shall be the "Convener Seats". They shall be allotted to eligible candidates under these Rules on the basis of rank obtained at EAMCET and by following Rules of reservation laid down by the Government from time to time. The remaining 5% of sanctioned intake of seats shall be filled on the basis of rank obtained at ECET.