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[Cites 0, Cited by 0] [Section 390(1)] [Section 390] [Entire Act]

NCT Delhi - Subsection

Section 390(1)(b) in The New Delhi Municipal Council Act, 1994

(b)with fine which may extend to five hundred rupees and in the case of a continuing contravention, with an additional fine which may extend to twenty rupees for every day during which such contravention continues after conviction for the first such contravention;