Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Gujarat - Subsection Section 1(1) in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012 1.2These Regulations shall be applicable to the Distribution Licensees in the State of Gujarat in their respective areas of supply.
