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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1) in Andhra Pradesh Para Medical Board Act, 2006

(1)The annual report and accounts of the Board shall be approved by it and shall be got audited before the end of September of the next year :Provided that the accounts of receipts and expenses of the fee levied and collected shall be duly certified by the Board in the annual report.