Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(c) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981

(c)the prescribed authority may, at any stage of the proceeding, require the petitioner to give further security for the payment of the costs incurred or likely to be incurred by any respondent;