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Union of India - Section

Section 13 in The Recognition Of Zoo Rules, 1992

13. Amenities to visitors:

Whether
(a)Public facilities like
toilets /bathrooms exist ?
(b)Sufficient number of
drinking water taps available ?
(c)Visitor information
centre and nature interpretation centre exist ?
(d)Zoo eduation facilities
have been provided ?
(e)Public telephone booths
are available ?
(f)Kiosks and restaurants
are available at the zoo ?