Supreme Court - Daily Orders
Sri Ram Educational And Charitable ... vs Vice Chairman Muzaffarnagar ... on 13 August, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.30 COURT NO.4 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20258/2018
(Arising out of impugned final judgment and order dated 08-05-2018
in WC No. 25380/2017 passed by the High Court Of Judicature At
Allahabad)
SRI RAM EDUCATIONAL AND CHARITABLE TRUST Petitioner(s)
VERSUS
VICE CHAIRMAN MUZAFFARNAGAR DEVELOPMENT
AUTHORITY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.105391/2018-EXEMPTION FROM FILING
O.T.)
Date : 13-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Jitender Mohan Sharma, Sr. Adv.
Mr. Abhishek Sharma, AOR
Mr. Sanchit Garga, Adv.
Mr. Ajit Singh Tomar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal No. 4489 of 2014. There shall be stay on sub-division charges from the petitioner; however, we make it clear that in case the petitioner is ultimately found liable, he shall be liable to pay the same, with interest, as may be determined at the time of final order. Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.08.14 16:43:37 IST (JAYANT KUMAR ARORA) Reason:
(RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR