20D. Canal-officer to construct [field-channel] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.].
- If any holder of land to whom a notice is given under section 20C fails to construct the [field-channel] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 3.] within the period specified in the final scheme, the authorised Canal-officer shall construct the same at the cost of such holder.
