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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(4)Every application shall be accompanied by annual fees as detailed below and as revised by the Government from time to time:
Type of fee (Annual) Amount as per approved annual capacity of sawmill/wood based industry
  Upto 1000 cubic meters Beyond 1000 cubic meters
Licences fees/renewal fee Rs.5000/- Rs. 10,000/-
Explanation. - If the licence is needed for five years, a licence fee/renewal fee would be five times of annual fee and if it is for lesser period the licence fee/renewal fee would be proportionately reduced.