Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 30 in The Haryana Homoeopathic Practitioners (General) Rules, 1975 30. Operation of Council's accounts. - [Section 53(1)]. - The accounts of the Council shall be operated by the Registrar and the Chairman.
