Supreme Court - Daily Orders
Lt. Col. Prasad Shrikant Purohit vs Union Of India on 29 April, 2016
Bench: S.A. Bobde, Arun Mishra
ITEM NO.14 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No. 63/2016
LT. COL. PRASAD SHRIKANT PUROHIT Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(With Office Report)
Date :29/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Ms. Neela Gokhale, Adv.
Mr. Devanshu Sharma, Adv.
Mr.Anvesh Verma, Adv.
Ms. Kamakshi S. Mehlwal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this petition.
Permission sought for is granted. The writ petition is dismissed as withdrawn.
[ Charanjeet Kaur ] [ Indu Pokhriyal ]
A.R.-cum-P.S. Court Master
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.29
16:02:46 IST
Reason: