Himachal Pradesh High Court
Om Parkash vs . Beasa Devi on 22 February, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Om Parkash vs. Beasa Devi Civil Suit No. 2 of 2016 .
22.2.2022 Present Mr. Ashok Sood, Senior Advocate with Mr. Abhishek Sood, Advocate, for the plaintiff.
Mr. Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the defendant.
OMP Nos. 368 & 369 of 2021 Though pleadings are complete, but learned counsel for the plaintiff prays for and is granted ten days time to go through the record.
List on 14.3.2022.
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(Sandeep Sharma) Judge February 22, 2022 (vikrant) ::: Downloaded on - 22/02/2022 20:13:35 :::CIS