Gujarat High Court
Special Land Acquisition Officer vs Patel Mathurbhai Govindbhai on 10 January, 2020
Author: A.J.Desai
Bench: A.J.Desai
C/CA/4640/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 4640 of 2019
In F/FIRST APPEAL NO. 35418 of 2019
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SPECIAL LAND ACQUISITION OFFICER
Versus
PATEL MATHURBHAI GOVINDBHAI
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MS DHWANI TRIPATHI, AGP for the Applicant(s) No. 1,2
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 10/01/2020
ORAL ORDER
Rule returnable of 26.02.2020.
(A.J.DESAI, J) *F.S.KAZI....
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