Section 5 in The Salaries And Allowances Of Ministers (Amendment) Act, 2001
5. Sumptuary allowance to Ministers.-
There shall be paid a sumptuary allowance to each Minister at the following rates, namely:-(a)the Prime Minister Rupees three thousand per mensem;(b)every other Minister who is Rupees two thousand a member of the Cabinet per mensem;(c)a Minister of State Rupees one thousand per mensem;(d)a Deputy Minister Rupees six hundred per mensem.".
