Calcutta High Court
(Preventive) Kolkata vs Shri Gulshan Ahmed Barbhuiya on 11 July, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam
OD-17
CUSTA/12/2022
IA No.GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Customs)
ORIGINAL SIDE
COMMISSIONER OF CUSTOMS
(PREVENTIVE) KOLKATA
-Versus-
SHRI GULSHAN AHMED BARBHUIYA
Appearance:
Mr. K. K. Maiti, Adv.
...for the appellant.
Mr. Deepnath Roychowdhury, Adv.
...for the respondent.
BEFORE:
The Hon'ble JUSTICE T.S. SIVAGNANAM
-And-
The Hon'ble JUSTICE BIVAS PATTANAYAK Date : 11th July, 2022.
The Court : At the request of Mr. Maiti, learned advocate for the appellant, list the matter on 25th July, 2022.
(T.S. SIVAGNANAM, J.) (BIVAS PATTANAYAK, J.) As/S.Das AR(CR)