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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(14) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(14)to grant such diplomas to, and to provide such lectures, instruction and training for, persons who are not enrolled as students of the University, as may be determined by the Statutes, Ordinances, Regulations and Rules;