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[Cites 1, Cited by 0]

Madras High Court

Unknown vs The Managing Director on 12 February, 2024

Author: P.D. Audikesavalu

Bench: P.D. Audikesavalu

                                                                       W.P. No. 28406 of 2019

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 12.02.2024

                                                   CORAM

                                  THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU

                                             W.P. No. 28406 of 2019
                                                      and
                                            W.M.P. No. 28097 of 2019

                1. R.Elakkiya

                2. H.B.Agencies,
                   Represented by its Partner
                   Haja Mohideen,
                   No. 11, Venkateswara Nagar,
                   Kadappa Road, Teachers Colony,
                   Kolathur, Chennai – 600099.

                3. R.Sumathy
                4. P.K.R.Elangovan
                5. Karthikeyan

                6. Kannan Agency,
                   Prop. Karthikeyan,
                   No. 5, Brindavan Street,
                   West Mambalam, Chennai – 600033.

                7. D.D.Rajan Enterprises,
                   Prop. Uma Maheswari. S,
                   31, Ambedkar Street,
                   Krishnamurthy Nagar,
                   Kodungaiyur, Chennai – 600118.

                8. B.Dilli Babu
                9. A.Raaj Kumar
                10. P.Moses
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                                                                           W.P. No. 28406 of 2019

                11. U.Kalyankumar
                12. D.Danasekaran
                13. P.Manohar
                14. Kalai Elangovan
                15. M.Kaladi Muthu
                16. S.Muralidoss
                17. Devasagayam                                                  … Petitioners

                                                    -vs-

                1. The Managing Director,
                   Tamil Nadu Co-operative Milk Producers' Federation Limited,
                   Corporate Office, Marketing Unit,
                   Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai,
                   Nandanam, Chennai – 600035.

                2. Tamil Nadu Co-operative Milk Producers' Federation Limited,
                   Represented by its General Manager (Sales),
                   Corporate Office, Marketing Unit,
                   Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai,
                   Nandanam, Chennai – 600035.

                3. T.Balasubramanian
                4. Sakthivel
                5. T.Balamurugan
                6. Thangam Agency
                7. A.C.Thangadurai
                8. Mary Josephine
                9. Nagamani
                10. Samuel Gnanaraj
                11. K.T.Palanisamy
                12. Geetha
                13. Pushparaj                                                ... Respondents


                Prayer:- Writ Petition filed under Article 226 of the Constitution of India,

                1950, praying to issue a Writ of Certiorarified Mandamus, calling for the

                records in respect of impugned order dated 09.09.2019 served on the

                Petitioners on 16.09.2019 midnight in Na. Ka. No. 4267/WSD/19 by the
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                                                                                   W.P. No. 28406 of 2019

                Second Respondent, quash the same and direct the Respondents to continue the

                existing system of distribution of milk through wholesale distributors (WSD).

                                  For Petitioner    :     Mr. K.N.Nataraj

                                  For Respondents :       Mr. P.Sathish
                                                          Additional Government Pleader
                                                          (for R1 & R2)

                                                          Mr. GKR.Pandian (for R3 to R13)


                                                        ORDER

Learned Counsel for the Petitioner submits that by efflux of time, the relief sought in this Writ Petition does not remain for consideration, and he has made an endorsement to that effect in the court record.

In fine, the Writ Petition is dismissed as infructuous. Consequently, the connected Miscellaneous Petition is closed. No costs.

12.02.2024 2/2 Index: Yes/No NCC: Yes/No Maya Note: Issue order copy by 15.02.2024.

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Maya To

1. The Managing Director, Tamil Nadu Co-operative Milk Producers' Federation Limited, Corporate Office, Marketing Unit, Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai, Nandanam, Chennai – 600035.

2. Tamil Nadu Co-operative Milk Producers' Federation Limited, Represented by its General Manager (Sales), Corporate Office, Marketing Unit, Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai, Nandanam, Chennai – 600035.

W.P. No. 28406 of 2019

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