Madras High Court
Unknown vs The Managing Director on 12 February, 2024
Author: P.D. Audikesavalu
Bench: P.D. Audikesavalu
W.P. No. 28406 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 12.02.2024
CORAM
THE HON'BLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. No. 28406 of 2019
and
W.M.P. No. 28097 of 2019
1. R.Elakkiya
2. H.B.Agencies,
Represented by its Partner
Haja Mohideen,
No. 11, Venkateswara Nagar,
Kadappa Road, Teachers Colony,
Kolathur, Chennai – 600099.
3. R.Sumathy
4. P.K.R.Elangovan
5. Karthikeyan
6. Kannan Agency,
Prop. Karthikeyan,
No. 5, Brindavan Street,
West Mambalam, Chennai – 600033.
7. D.D.Rajan Enterprises,
Prop. Uma Maheswari. S,
31, Ambedkar Street,
Krishnamurthy Nagar,
Kodungaiyur, Chennai – 600118.
8. B.Dilli Babu
9. A.Raaj Kumar
10. P.Moses
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W.P. No. 28406 of 2019
11. U.Kalyankumar
12. D.Danasekaran
13. P.Manohar
14. Kalai Elangovan
15. M.Kaladi Muthu
16. S.Muralidoss
17. Devasagayam … Petitioners
-vs-
1. The Managing Director,
Tamil Nadu Co-operative Milk Producers' Federation Limited,
Corporate Office, Marketing Unit,
Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai,
Nandanam, Chennai – 600035.
2. Tamil Nadu Co-operative Milk Producers' Federation Limited,
Represented by its General Manager (Sales),
Corporate Office, Marketing Unit,
Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai,
Nandanam, Chennai – 600035.
3. T.Balasubramanian
4. Sakthivel
5. T.Balamurugan
6. Thangam Agency
7. A.C.Thangadurai
8. Mary Josephine
9. Nagamani
10. Samuel Gnanaraj
11. K.T.Palanisamy
12. Geetha
13. Pushparaj ... Respondents
Prayer:- Writ Petition filed under Article 226 of the Constitution of India,
1950, praying to issue a Writ of Certiorarified Mandamus, calling for the
records in respect of impugned order dated 09.09.2019 served on the
Petitioners on 16.09.2019 midnight in Na. Ka. No. 4267/WSD/19 by the
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W.P. No. 28406 of 2019
Second Respondent, quash the same and direct the Respondents to continue the
existing system of distribution of milk through wholesale distributors (WSD).
For Petitioner : Mr. K.N.Nataraj
For Respondents : Mr. P.Sathish
Additional Government Pleader
(for R1 & R2)
Mr. GKR.Pandian (for R3 to R13)
ORDER
Learned Counsel for the Petitioner submits that by efflux of time, the relief sought in this Writ Petition does not remain for consideration, and he has made an endorsement to that effect in the court record.
In fine, the Writ Petition is dismissed as infructuous. Consequently, the connected Miscellaneous Petition is closed. No costs.
12.02.2024 2/2 Index: Yes/No NCC: Yes/No Maya Note: Issue order copy by 15.02.2024.
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Maya To
1. The Managing Director, Tamil Nadu Co-operative Milk Producers' Federation Limited, Corporate Office, Marketing Unit, Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai, Nandanam, Chennai – 600035.
2. Tamil Nadu Co-operative Milk Producers' Federation Limited, Represented by its General Manager (Sales), Corporate Office, Marketing Unit, Aavin Illam, 3A, Pasumpon Muthuramalinganar Salai, Nandanam, Chennai – 600035.
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