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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(2)(e) in The Maharashtra Public Trusts Act, 1950

(e)the books, indices and registers to be kept and maintained in Public Trusts Registration Office and the particulars to be entered in such books, indices and registers under section 17;